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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2)(c) in The Punjab Factory Rules, 1952

(c)A certifying Surgeon revoking a certificate under sub-section (4) of section 69 of the Act, shall stamp the word "Revoked" in red ink on the foil and counterfoil.