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State of Rajasthan - Section

Section 15 in Rajasthan Panchayati Raj Rules, 1996

15. Agenda items.

- Vigilance Committee shall review the following items: -
(i)Complaints from public on specific issue,
(ii)Quality of construction works under execution,
(iii)Use of Panchayat Fund,
(iv)Trespass in Abadi and Pasture lands,
(v)Notice Board indicating sanction and expenditure on works,
(vi)Other relevant matters like Sanitation, Drainage, Drinking Water, Health, Vaccination etc.