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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tripura - Subsection

Section 4(2)(a) in Tripura State Rifles Act, 1983

(a)divide the Rifles into Battalions, each Battalion into companies, each Company into platoons and each platoon into Sections, groups and detachments;