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State of Goa - Section

Section 43 in The Goa Medical Council Rules, 1995

43. Notice of meeting.

- All members of the Executive Committee shall be given seven clear days' notice of an ordinary meeting and three clear days' notice in the case of an extraordinary meeting. Such notice shall specify the place, date and time of the meeting and state whether the meeting is a general meeting or a special meeting and the business to be transacted thereat.