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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Karnataka - Subsection

Section 59(3)(a) in The Karnataka State Universities Act, 2000

(a)that it will supply a need in the locality, having regard to the type of education intended to be provided by the college, the existing provision for the same type of education made by other colleges in the neighbourhood and the suitability of the locality where the college is to be established.