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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(1) in Telangana Land Revenue (Enhancement) Act, 1967

(1)In section 78 of the Andhra Pradesh (Andhra Area) District Boards Act, 1920, (Act XIV of 1920). for the words "thirty-one naye paise", the words "eighteen paise" shall be substituted.