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State of Odisha - Section

Section 67 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

67. Exit doorway.

(1)No exit doorway shall be less than 75 centimetres in width in the case of residential building and 100 centimetres in width in the case of other buildings. Doorways shall be not less than 200 centimetres in height.
(2)Exit doorway shall open outwards, that is away from the room but shall not obstruct the travel along any exit. No door, when opened shall reduce the required width of stairway or landing to less than 90 centimetres.
(3)Exit door shall not open immediately upon a flight of stairs.