Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Kerala - Subsection Section 30(2)(xi) in A.P.J. Abdul Kalam Technological University Act, 2015 (xi)to direct for the management and control of all immovable and movable properties transferred to the University by the Government;