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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(y) in The Digital Signature (End entity) Rules, 2015

(y)"time stamp" means a notation that indicates the correct date and time of an action and identity of the person or device that sent or received the time stamp and is enforced using time stamp token;