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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(e) in The M.P. State Aid to Industries Act, 1958

(e)the manner of ascertaining the net value of the assets of an industry and the percentage of such value which may be granted as a loan under Section 15;