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[Cites 0, Cited by 0] [Section 156(2)] [Section 156] [Entire Act]

Union of India - Subsection

Section 156(2)(g) in The Customs Act, 1962

(g)[ the publication, subject to such conditions as may be specified therein, of names and other particulars of persons who have been found guilty of contravention of any of the provisions of this Act or the rules;] [ Added by Act 36 of 1973, Section 12 (w.e.f. 1.9.1973).]