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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1) in The Orissa Cultural Grants Rules, 1995

(1)After the receipt and acceptance of the duly-executed Bond of Agreement, the Collector shall issue the Release Order addressed to the Secretary of the District Council (with copy inter alia, to the voluntary Organisation).