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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(7) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(7)An employee of the Mill/distillery establishment where he is an employee, shall not steal, give loss and injury fraudulently or irregularity to Mill Property, the property of other employees, cane sugar cultivators, Mill contractors.