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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2) in The West Bengal Scheduled Castes And Scheduled Tribes (Reservation of Vacancies in Services And Posts) Act, 1976

(2)Any officer authorised by the State Government in that behalf may inspect any records of documents which are maintained in relation to appointments made by such appointing authority.