Section 4(1)(c) in Karnataka Urban Water Supply and Drainage Board Act, 1973

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1)(c) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(c)[four directors of whom one shall be the Director of Municipal Administration and three others] [Substituted by Act 19 of 1993 w.e.f. 18.5.1993.] to represent respectively the Government Secretariat Department dealing in, -

(i)Finance;

(ii)[ Housing and Urban Development;] [Substituted by Act 19 of 1993 w.e.f. 18.5.1993.]

(iii)Public Works;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Karnataka - Subsection

Section 4(1)(c) in Karnataka Urban Water Supply and Drainage Board Act, 1973