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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Sikkim - Subsection

Section 42(4)(b) in Sikkim Co-Operative Societies Act, 1978

(b)ploughs, implements of husbandry, one pair of ploughing cattle, such manure and seed grains stocked by him, 'as may be necessary for the due cultivation of his lands in the ensuing year.