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State of Bihar - Section

Section 13 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

13. The Finance Officer.

- The Finance Officer shall be a whole-time officer and shall act as Secretary to the Finance Committee constituted under sub-section (1) of section 47 and shall exercise and perform such powers and duties as may be prescribed or as may, from time to time, be conferred and imposed on him by the Senate, the Syndicate, the Vice-Chancellor or the Treasurer.