Section 7 in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab
7. Application to forward a petition to the Central Government.
- To remit the fee payable under Article I, clause (c), of the Second Schedule on an application or petition presented to a Chief Revenue or Executive Authority or to any Chief Officer charged with the executive administration of a Division when the application of petition is accompanied by a petition to the Central Government and contains merely a request that petition may be forwarded to the Government.
