Section 154(2) in High Court of Chhattisgarh Rules, 2005
(2)The Court Reader shall record result of the day in two cause lists to be maintained by him; one for the Court's Record and other to be made over to the listing Branch. Further, at the end of the day, the Court Reader shall send the file to the concerned Branch for their compliance and in turn, the Section Officer of the concerned Branch shall send, by the next day, the files in which fixed date or where rule is made returnable, to the cause list branch for noting the same for the purpose of future listing and the listing branch shall update the Computer system accordingly.