Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155B] [Entire Act] Union of India - Subsection Section 155B(3) in Aircraft Rules, 1937 (3)The fee shall be paid electronically in the manner as specified by the Director-General.] [Substituted by G.S.R. 1005, dated 19.11.1983.]
