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Himachal Pradesh High Court

Devi Ram vs . State Of H.P. on 15 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Devi Ram Vs. State of H.P. .

Cr.MMO No. 140 of 2022 15.3.2022 Present: Mr.Peeyush Verma, Advocate, for the petitioner.

Mr.Raju Ram Rahi, Deputy Advocate General, for the respondent.

Notice. Mr.Raju Ram Rahi, Deputy Advocate General waives service and accepts notice on behalf of respondent and seeks time to file reply/status report. Be filed on or before next date of hearing.

List on 6th April, 2022.

(Vivek Singh Thakur), Judge.

15th March, 2022 (Keshav) ::: Downloaded on - 15/03/2022 20:13:54 :::CIS