Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The Legal Metrology (Approval of Models) Rules, 2011 15. Revocation and suspension of certificates to be published. - Every order of revocation or suspension of certificate of approval shall be published, as far as may be, in the manner specified in rule 11.
