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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(1) in The Punjab Co-operative Societies Rules, 1963

(1)Every co-operative society shall pay to the Government a fee for the audit of its accounts for each co- operative year in accordance with the scale fixed by the Registrar with the previous approval of the Government in respect of the class of co-operative societies to which it belongs.