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State of Jammu-Kashmir - Section

Section 1 in The Jammu and Kashmir Instruments (Control of Noises) Act, 1959

1. Short title, extent and commencement.

(1)This Act may be called the Jammu and Kashmir Instruments (Control of Noises) Act, 1959.
(2)It shall come into force [with effect from 4th day of September 1986.] [Enforcement date notified by Act XIII of 1988 Section 1.]