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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(4)(c) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(c)to recommend to the Academic Council, for being forwarded to the Executive Council for its approval, the preparation and publications of selections or anthologies of the writings or works of authors and other masters in any subject or group of subjects, together with synopsis of the selections or anthologies, and the names of the authors and masters and of the persons who may, in its opinion, be appointed to make the selection; and