Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Maharashtra - Section

Section 51 in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

51. Amendment of Maharashtra XL of 1966

The Maharashtra Nurses Act, 1966 (Mah. XL of 1966), shall, with effect from the appointed day, stand amended to the extent and in the manner specified in the Schedule II appended to this Act.