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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(3) in The Rajasthan Police Act, 2007

(3)Subject to the rules made under All India Services Act, 1951 (Central Act No 61 of 1951), the District Superintendent of Police shall have a minimum tenure of two years.