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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(4)The terms of the nominated or co-opted members of the Academic Council shall not exceed three years:Provided that a nominated member shall be eligible for re- nomination.