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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(3) in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

(3)If for any reason, the Chairperson, is unable to attend a meeting of the Commission, any member chosen by the members present amongst themselves at the meeting, shall preside.