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State of Rajasthan - Section

Section 27 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008

27. Condition of Service in residuary matters.

- In respect of any matter for which special provision is not made in these rules, the Chairman and other members of the Board shall be governed by the rules and orders for the time being applicable to such classes of Government servants as shall be specified by the State Government.