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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1)(i) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(i)Water Management and Agriculture sub-committee shall be constituted by president on the recommendation of managing committee and consist of six members as under :