Section 8(4) in C.U. Shah University First Statutes 2013
(4)The President shall have the following powers, namely:-(a)to call for any information or record;(b)to appoint the Provost;(c)to remove the Provost in accordance with the provisions of sub-section (6) of section 09;(d)Such other powers as may be prescribed by the Statutes; and he/she is empowered to take the decisions from time to time in the interest of the University for the matters not included so far in the statutes;
