Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act] Union of India - Subsection Section 49(1)(a) in Code on Social Security, 2020 (a)whether any person is an employee within the meaning of this Code relating to this Chapter or whether he is liable to pay the employee's contribution; or