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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in The Limited Liability Partnership Act, 2008

(1)Every limited liability partnership shall ensure that its invoices, official correspondence and publications bear the following, namely:-
(a)the name, address of its registered office and registration number of the limited liability partnership; and
(b)a statement that it is registered with limited liability.