Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(4) in University of Petroleum and Energy Studies Act, 2003

(4)Every proposal for the conferment of an honorary degree or distinction shall be subject to the approval of the Visitor.