Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(2) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012 (2)In case the Tribunal finds any lacunac in the application, it may direct the application or rectify the same within a reasonable time.
