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[Cites 0, Cited by 0] [Section 4] [Entire Act]

UT Chandigarh - Subsection

Section 4(a) in Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979

(a)in sub-section (1), after the words `The Punjab Aided School (Security of Service) Act, 1969', the words "as extended to the Union territory of Chandigarh" shall be inserted;