Orissa High Court
Aska Cooperative Sugar vs State Of Odisha And on 8 December, 2025
Author: S.K. Sahoo
Bench: S.K. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.16195 of 2024
Aska Cooperative Sugar .... Petitioner
Industries Limited,
Ganjam
Mr.Nihal Rath, Advocate
-versus-
State of Odisha and
others .... Opp. Parties
Mr.Jateswar Nayak, AGA
CORAM:
HON'BLE MR. JUSTICE S.K. SAHOO
HON'BLE MR. JUSTICE S. S. MISHRA
ORDER
Order No. 08.12.2025
08. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).
Learned counsel for the petitioner files the affidavit on behalf of the petitioner. Copy of the same has been served on the learned counsel for the State in Court today.
Ms. Deepali Mahapatra, learned counsel appearing for Opp.Parties nos. 3 to 34 is not present in Court today.
Let a copy of the affidavit be served on the learned counsel for Opp.Parties nos. 3 to 34 by tomorrow.
List this matter in the week commencing from 19th January 2025 along with W.P.(C) No. 30354 of 2024.
( S.K. Sahoo) Signature Not Verified Judge Digitally Signed Signed by: PRAMOD KUMAR SAHOO Reason: Authentication Location: HIGH PKSahoo COURT OF ORISSA Date: 09-Dec-2025 12:40:20 (S.S. Mishra) Judge Page 1 of 1