Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(5) in The Orissa Vesting of Properties (in Grama Sasans) Rules, 1965

(5)The Claims Officer, if he thinks fit may make local enquiry and the memorandum recorded for any relevant facts at any such local enquiry shall form part of the record of the case.