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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Uttar Pradesh - Subsection

Section 66(f) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(f)[ join or be a member of a political party] [Inserted by Notification No. 432/XII-6-2-85-77, dated 17th May, 1983.].