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State of Uttar Pradesh - Section

Section 3 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

3. Meeting for election of member of the committees specified in Section 64 (1).

- The member of the committees specified in sub-section (1) of Section 64 shall be elected at meeting or meetings of the Zila Panchayat to be held for the purpose at the office of the Zila Panchayat.