Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(b) in The West Bengal Raw Jute Futures Act, 1948 (b)being the owner or occupier of any premises, knowingly permits such premises to be used for the making of a contract relating to raw Jute futures, or for the payment or receipt of margin,
