Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 0]

Central Information Commission

Mr.T Shanmugasundaram vs Life Insurance Corporation Of India on 6 November, 2012

                              Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi­110066
                     Telefax:011­26180532 & 011­26107254 website­cic.gov.in
                            Appeal: No. CIC/DS/A/2012/000847 and 
                                     CIC/DS/A/2012/002210

Appellant /Complainant           :       :        Sh. T. Shanmugasundaram, Coimbatore (TN)  
                                         Represented by Sh. Vincent R.Roy   

Public Authority                 :       LIC of India, Combatore (TN) 
                                         (Sh. M.G. Rajagopal Krishnan, CPIO & Sh. N.R. 
                                         Chauhan, CPIO - through videoconferencing)

Date of Hearing                  :       06 November 2012 
Date of Decision                 :       06 November  2012
  
Facts:­ 

1. Appellant  submitted  his  RTI  application  dated  14  February  2012  before  the  CPIO,   LIC   of   India,   Coimbatore   seeking   the   details   in   respect   of   his   Policy   no: 

762342135   including   Copy   of   his   Assignment   form   duly   signed   and   other   related  documents through 9 points.

2. Vide CPIO Order dated 2 March 2012, CPIO  denied the  disclosure   of the  information under section 8 (1) (j) of the RTI Act, 2005.

3. Not satisfied with the CPIO's Reply, the Appellant preferred first Appeal to the  First Appellate Authority dated 14 March 2012.

4. Vide FAA Order dated 16 March 2012; FAA upheld the CPIO's Order.

5. Being aggrieved and not being satisfied by the above response of the public  authority, the appellant preferred second appeal before the Commission.

6. Matter was heard today via videoconferencing.  Appellant was not present while  the Respondents were present at Coimbatore.

7. Respondents submitted that the information sought by the Appellant pertains to  the third party and hence cannot be disclosed under the RTI Act. After respondent had  Appeal: No. CIC/DS/A/2012/000847      left the studio, it was brought to over notice that the appellant was present and waiting  outside   the   studio.     Accordingly,   appellant   was   allowed   to   make   submissions.  Appellant submitted that  the above mentioned policy was in his name and therefore  he should be allowed  to have access to the requested information. 

Decision Notice

8. The Commission is of the view that the information sought by the Appellant  pertains   to   his   own   LIC   policy   and   thus   may   be   disclosed   to   him   by   the   Public  Authority.  The requested information should not have been denied to him under the  provisions of section 8(1)(j) of the Act.  Accordingly Commission directs as follows : 

CPIO will provide information to the appellant as sought under points 1,2,4,5,7  and 8.  In respect of  point 6 of the RTI application, information will be limited to  providing a copy of the loan papers showing loan taken by the appellant against  the aforementioned policy.

9. Information as above has to be provided free of cost to the Appellant within  three weeks of the receipt of the Order.

10. Vide this order, second appeal dated 10 October 2012   registered under no.  CIC/DS/A/2012/002210  also stands disposed of. 

(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­
1. Shri T. Shanmugasundaram 10/251, Palghat Main Road Kuniamuthur, Coimbatore­641008 (TN) Appeal: No. CIC/DS/A/2012/000847     
2. The CPIO Manager (C RM) LIC of India, Divisional office  Jeevan Prakash, India Life Bldg.,  Post Box No. 3810, Trichy Road  Combatore­641018 (T.N.)
3. The Appellate Authority Sr. Divisional Manager  LIC of India, Divisional office  Jeevan Prakash, India Life Bldg.,  Post Box No. 3810, Trichy Road  Combatore­641018 (T.N.)       Appeal: No. CIC/DS/A/2012/000847