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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(1)(k) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(k)the conditions of recognition of schools for purpose of admission to the privileges of the institute, the qualifications and conditions of service of teachers and framing of a school code to ensure a minimum standard of education;
(I)the courses of studies to be laid down for all certificates;