Section 2(51a) in C. P. and Berar General Clauses Act, 1914
(51a)'Vidarbha Region' shall mean the territories of the districts of Buldana, Akola, Amravati, Yeotmal, Wardha, Nagpur, Bhandara and Chanda which are transferred to the new State of [Maharashtra] [Substituted by A.O. 1960 in place of 'Bombay'.] under clause (c) of section 8 of the States Reorganization Act, 1956;
