Section 24 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
24. Examination fees.
(1)The fees in respect of SSC/HSSC Examinations shall be as specified by the Board from time to time.(2)The Head of the school concerned shall issue on behalf of the Board to the candidate concerned, a receipt for the fees paid, in the form specified by the Board.
