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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Bombay Presidency - Subsection

Section 46(2)(v) in The Bombay Weights and Measures (Enforcement) Act, 1958

(v)the material of which, and the designs and specifications according to which the secondary standards shall be made sub-section (2) of section 4;