Section 7(1) in The Salem City Municipal Corporation Act, 1994
(1)Subject to the provisions of sub-sections (2) and (3), the Tamil Nadu District Municipalities Act, 1920 (Tamil Nadu Act V of 1920) (hereafter in this section referred to as the "District Municipalities Act") shall, with the effect on and from the date of the commencement of this Act, cease to apply to the local area comprised within the City of Salem.
