Section 22 in Banaras Hindu University Act, 1915

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Union of India - Section

Section 22 in Banaras Hindu University Act, 1915

22. Faculties. - The University shall include the faculties of-

(i)Oriental Learning and Theology,

(ii)Arts,

(iii)Science,

(iv)Law,

(v)Technology,

(vi)Medical Sciences,

(vii)Agriculture,

(viii)Education,

(ix)Music and Fine Arts,

(x)Engineering,

(xi)Commerce.