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Bombay High Court

Rosina Mehra vs Vijay Baldev Mehra And 9 Ors on 12 October, 2018

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

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                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                 IN ITS COMMERCIAL DIVISION
                            NOTICE OF MOTION NO. 1647 OF 2018
                                                          IN
                              COMMERCIAL SUIT NO. 556 OF 2018
Rosina Mehra                                                                 ...        Plaintif
         Versus
Vijay Baldev Mehra and others                                                ...        Defendants
                                                       WITH
                            CONTEMPT PETITION NO. 61 OF 2018
                                                          IN
                            NOTICE OF MOTION NO. 1647 OF 2018
                                                          IN
                              COMMERCIAL SUIT NO. 556 OF 2018
                                                       WITH
                              COMMERCIAL SUIT NO. 556 OF 2018
                                                       WITH
                            NOTICE OF MOTION NO. 1654 OF 2018
                                                          IN
                              COMMERCIAL SUIT NO. 556 OF 2018
                                                       WITH
                            NOTICE OF MOTION NO. 1638 OF 2018
                                                          IN
                              COMMERCIAL SUIT NO. 556 OF 2018




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Mr. Darius Khambata, Senior Advocate alongwith Ms. Naira Jejeebhoy, Mr. Anish
Karande instructed by Dastur Kalambi and Associates for the Plaintif.
Mr. Sanjeev Gorwadkar, Senior Advocate instructed by Mohan R. P. Rao for
Defendant No.1.
Mr. Naushad Engineer alongwith Mr. Melvyn Fernandes and Ms. Naina Agrawal
instructed by Vaish Associates Advocates for Defendant No.6.
Mr. Chetan Kapadia instructed by Hina Mody for Defendant No.9.
Mr. Kunal Dwarkadas instructed by Kanga & Co. for Defendant Nos.8 and 11.


                                                CORAM : S.J. KATHAWALLA, J.

DATED : 12th OCTOBER, 2018 (In Chambers) P.C.:

1. Defendant No.9 has filed the schedule of the auction for sale of property situated a Flat No.41, 4th Floor, Blue Havel CHSL, Mount Pleasant Road, 14 CS No.1/333, Bhausaheb Hire Marg, Malabar Hill, Kumbata Hill Division, Mumbai - 400 006, as follows :-
Proposed Date of Publication of Notice 25th October, 2018 Proposed Newspapers for publication of Free Press Journal (English) Auction Notice Navashakti (Marathi) Proposal date of Auction 27th of November, 2018

2. Defendant No.9 is at liberty to proceed with the above Schedule. After appropriating their dues from the sale proceeds, Defendant No.9 shall not disburse the balance amount in favour of anyone without seeking prior permission of this Court.

( S.J.KATHAWALLA, J. ) ::: Uploaded on - 15/10/2018 ::: Downloaded on - 17/10/2018 00:39:08 :::